Judgments · CourtKutchehry

Constitution Of India, 1950-Article 226, 227Indian Penal Code, 1860-Section 323, 406, 409, 420, 498A, 506(2)Code Of Criminal Procedure, 1973-Section 155(2), 156(1),227, 482

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High Courts16 Jun 2026Disposed Of

Karam Singh & Others Vs State Of H.P. & Another

High Court Of Himachal Pradesh · (2026) 06 SHI CK 0709

Indian Penal Code, 1860-Section 34, 149, 323, 498A, 504, 506Code Of Criminal Procedure, 1973-Section 320, 320(3)

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High Courts16 Jun 2026Disposed Of

Pawan Kumar Vs State Of H.P. & Another

High Court Of Himachal Pradesh · (2026) 06 SHI CK 0708

Indian Penal Code, 1860-Section 201, 323, 325, 504Code Of Criminal Procedure, 1973-Section 320

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High Courts16 Jun 2026Allowed

Rajeev Kumar Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2026) 06 SHI CK 0707

Bharatiya Nyaya Sanhita, 2023-Section 125(a), 125(b), 281Motor Vehicles Act, 1988-Section 185Indian Penal Code, 1860-Section 279, 337, 338

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High Courts16 Jun 2026Allowed

Purshotam Lal Vs State Of HP

High Court Of Himachal Pradesh · (2026) 06 SHI CK 0706

Constitution Of India, 1950-Article 226Indian Penal Code, 1860-Section 188, 269, 270Disaster Management Act, 2005-Section 51

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High Courts16 Jun 2026Disposed Of

Gayithri Vs State Of Karnataka & Ors

Karnataka High Court · (2026) 06 KAR CK 0690

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High Courts15 Jun 2026

Mariselvam Vs State Of Tamilnadu

Madras High Court · (2026) 06 MAD CK 0746

Bharatiya Nyaya Sanhita, 2023-Section 132, 269, 296(b), 351(3)Arms Act, 1959-Section 25(1A)

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High Courts15 Jun 2026

Selvam Vs State Of Tamilnadu

Madras High Court · (2026) 06 MAD CK 0745

Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(c), 29(1)Bharatiya Nyaya Sanhita, 2023-Section 269

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High Courts15 Jun 2026

Eswaran Vs State Of Tamilnadu

Madras High Court · (2026) 06 MAD CK 0744

Wildlife Protection Act, 1972-Section 2(1), 2(14), 2(16), 2(20), 2(36), 2(37), 9, 39, 44, 49(A), 49(B), 50, 51, 57Bharatiya Nyaya Sanhita, 2023-Section 269

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High Courts15 Jun 2026

Muthu Manikandan Vs State Of Tamil Nadu

Madras High Court · (2026) 06 MAD CK 0743

Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8, 8(c), 20(b)(ii)(B)Bharatiya Nyaya Sanhita, 2023-Section 269

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High Courts15 Jun 2026Allowed

S.Ayyadurai Vs Additional Chief Secretary To Government Of Tamil Nadu And Others

Madras High Court · (2026) 06 MAD CK 0742

Industrial Disputes Act, 1947-Section 12(3)

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High Courts15 Jun 2026Allowed

M.Marimuthu Vs Additional Chief Secretary To Government Of Tamil Nadu Transport Department And Others

Madras High Court · (2026) 06 MAD CK 0741

Industrial Disputes Act, 1947-Section 12(3)

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High Courts15 Jun 2026

Pothirajan Vs State Of Tamilnadu

Madras High Court · (2026) 06 MAD CK 0740

Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003-Section 24(1)Bharatiya Nyaya Sanhita, 2023-Section 123, 269

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High Courts15 Jun 2026Allowed