PRICING
Start free, upgrade when your research grows. Every paid plan includes full judgment search and AI-assisted research.
Free
Search and read the full corpus, with a monthly allowance of AI credits.
Free
20 AI credits a month
Basic
For occasional research alongside a regular practice.
₹499 per month
120 AI credits a month
Professional
For advocates who research most working days.
₹1,299 per month
400 AI credits a month
Firm
For chambers running research at volume.
₹2,999 per month
1,000 AI credits a month
Top up at any time. Purchased credits are separate from your plan’s monthly allowance and last a year.
100 credits
A one-off top-up. Purchased credits last 12 months.
₹399
100 AI credits
250 credits
A one-off top-up. Purchased credits last 12 months.
₹899
250 AI credits
600 credits
A one-off top-up. Purchased credits last 12 months.
₹1,999
600 AI credits
Every plan is a one-off purchase for a fixed period — there is no auto-renewal and no card kept on file. Prices include GST.
Every plan is a one-off purchase for a fixed period — 30 days unless the plan says otherwise. Nothing auto-renews, no card is kept on file, and you will never be charged without starting the payment yourself. We will remind you in the app when your plan is close to expiring.
Credits are what the AI features cost. A research question is 10 credits and a judgment summary is 5. Searching, reading judgments and using the filters are unmetered — credits only cover the work an AI model actually does.
The credits included with a plan expire when that plan's period ends. Credits you buy as a top-up are separate: they last 12 months and are only spent once your included credits run out.
Buy whichever plan you need whenever you need it. If you buy while a plan is still running, the new period starts when the current one ends, so nothing you have already paid for is lost.
Yes. A free account gives you unlimited judgment search and full judgment texts, plus a small allowance of AI credits each month. Paid plans exist for the AI features, not for access to the corpus.
Student pricing and institutional licences for law firms, chambers and universities are planned — get in touch and we will keep you posted.
Create a free account, run real searches and upgrade only when your research needs it.