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Judgment
5 paragraphs · 73 wordsBhaskar Raj Pradhan, J
1.
Ms. Gita Bista, learned counsel appearing for the respondent no.4 desires to file a response to the contempt case and also desires to file a compliance report.
2.
The learned Government Advocate submits that he has filed a fresh compliance report in terms of order dated 22.04.2026. The same is taken on record.
3.
The parties shall file all necessary responses within a week.
4.
List on 03.06.2026.