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Judgment
K. Anantha Padmanabha Swamy, J
Matter taken up for hearing through video conference in IA No. 46 & 219/2020 in CP (IB) No. 102/7/HDB/2019, pursuant to hearing held on 21.07.2020, in view of notice of the Headquarters dated 17.04.2020 read with notice dated 03.05.2020.
IA No. 46/2020
Mr. Madhusudhan Roa, RP/Applicant and Ms. Tanu Priya Gupta, counsel for R1 appeared through video conference and prayed time for making submissions. At their request, time is enlarged for hearing submissions.
IA No. 219/2020
Mr. Madhusudhan Roa, RP/Applicant and Ms. Koppal Sharaf, counsel for R1 & R3 and Mr. Dishit Bhattacharjee, Counsel for R2 appeared through video conference and prayed time for making submissions. At their request, time is enlarged for hearing submissions.
Put up both the IA's along with IA No. 546/2020 on 13.08.2020