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Judgment
1 paragraphs · 82 words
1.
Mr. Gopal Jain states that he will circulate in relation to Calcutta, Bombay and Chennai, in the first instance, the suggestion amongst the counsel for appropriate orders to be passed taking into consideration the affidavits already on record. This will be done within a week. A response of the learned Counsel representing the said Metropolitan Cities as well as the Municipal Authorities be made within three weeks thereafter. To come up on 7.12.2000 for consideration of appropriate orders to be passed.