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Judgment
Anoop Chitkara, J
The petitioner, who is working as TGT (Arts) in GSSS Samra, Education Block Mehla-I, Tehsil and District Chamba, H.P., which is a hard/difficult
and sub cadre area, has come up before this Court, seeking his transfer. In this regard, he has already filed representation dated 17.05.2021, Annexure
P-7, which is still pending before the authorities.
Notice. Mr. Nand Lal Thakur, learned Additional Advocate General, appears and waives service of notice on behalf of the respondents.
The nature of order, we propose to pass in the present petition, requires no response.
Consequently, this petition is disposed of with liberty to the petitioner to make a fresh representation to the respondents/ competent authority within
two weeks from today. On receipt of such representation, the said respondents/ competent authority shall decide the same in the light of the transfer
policy occupying the field, within three weeks thereafter.
Pending miscellaneous application(s), if any, also stand disposed of.
Copy dasti.