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Judgment
7 paragraphs · 112 words
Anubha Rawat Choudhary, J
1.
Learned counsel for the parties are present.
2.
Learned counsel for the petitioner Mr. Shekhar Prasad Sinha submits that he does not want to press I.A. No. 7356 of 2023.
3.
Accordingly, I.A. No. 7356 of 2023 is dismissed as not pressed.
4.
The document filed during the court proceedings is taken on record.
5.
Learned counsel for the petitioners prays for and is allowed to remove the defects as pointed out by the office during the course of the day failing which this petition shall stand rejected without further reference to a Bench.
6.
Office to check and list this case tomorrow 28.02.2024 under appropriate heading.