AI Structured Summary
Not yet generated for this judgment
Judgment
1,Future Loss of Income,"Rs.11,20,392.00
2,Towards Non pecuniary Heads,"Rs.3,00,000.00
3,Towards servant/attendant charges,"Rs.30,000.00
4,Towards conveyance & special diet,"Rs.40,000.00
5,Towards medical bills,"Rs.1,57,820.00
6,Towards loss of Studies,"Rs.50,000.00
7,"Towards          Loss
      of
           Marriage
Prospects","Rs.1,00,000.00
8,Towards Future medical Expenses,"Rs.5,00,000.00
Total =,,"Rs.22,98,212.00
1,Loss due to permanent disabilityÂ,"`4,00,000/-
2,Towards Non pecuniary Heads,"`3,00,000/-
3,Towards servant/attendant charges,"`30,000/-
4,Towards conveyance & special diet,"`40,000/-
5,Towards medical bills,"`1,57,820/-
6,Towards Future medical Expenses,"`19,15,200/-
                                                        Â
TotalÂ",,"`28,43,020/-
