Anoop Kumar vs Secretary Regional Transport Authority

Dinesh Kumar Singh, J

Petitioner, who is an existing stage carriage operator on the route Guruvayur-Ernakulam operating with stage carriage bearing registration No.KL-59-K-7873, has filed the present writ petition seeking for a direction to the first respondent to consider Ext.P4 objection preferred by the petitioner while considering the request submitted by the second respondent for rescheduling the timing of the second respondent's stage carriage bearing Regn.No.KL-58-N-2545, in the timing conference scheduled to be held on 17.10.2023.

In view of the above, it is directed that petitioner can appear in person on 17.10.2023, the date of timing conference fixed by the first respondent for revision of operation of timing of the second respondent's stage carriage. In that event, petitioner's oral as well as written objection, Ext.P4, shall be taken note of by the first respondent while deciding the revision of timing of the second respondent's vehicle.

The petitioner shall take print out of this judgment delivered today from the Website and produce the same before the first respondent for compliance.

With the aforesaid directions, the present writ petition stands finally disposed of. Pending interlocutory application/s, if any, in the writ petition stand/s dismissed.