Tribunals and CommissionsDivision Bench(2023) 07 NCLT CK 0054

Anurag Dealcom private Limited Vs

National Company Law Tribunal · Decided on 25 July 2023

HON’BLE JUDGES
Bachu Venkat Balaram Das, Member (J) · Atul Chaturvedi, Member (T)
RESULT
Allowed
CASE NUMBER
I.A 205/ND/2023

AI Structured Summary

Not yet generated for this judgment

Judgment

9 paragraphs · 351 words

Atul Chaturvedi, Member (T)

1.

The present I.A-205(ND)2023 is being filed on behalf of the Amalgamated Company for rectification of the order dated 09.05.2023 passed by this Hon'ble Tribunal in Company Petition No. CP(CAA) - 31/ND/2020 seeking reliefs as follows:

a) Allow the present application and amend Para 6 (on Page 4) of the Sanction Order to reflect the correct name of the Transferee Company as SIPS UTILITIES PRIVATE LIMITED (earlier known as Primeline Sales Private Limited)

2.

It is submitted by the Ld. Counsel that this Tribunal in Para – 6 of the Order, has observed as follows:

“That SIPS POWER DISTRIBUTION PRIVATE LIMITED (earlier known as Primeline Sales Private Limited) bearing Corporatel dentity Number (CIN)U40106DL2012PTC231017) and Permanent Account Number (PAN) AARCS010N (hereinafter referred to as "the Transferee Company") was incorporated under the provisions of the Companies Act, 1956 on 3rd February, 2012 as a Private Limited Company in the state of Delhi with the Registrar of Companies, Delhi and Haryana. That the registered office of the Transferor Company is situated at 16-A, 2nd Floor, Najafgarh Road Shivaji Marg Moti Nagar, 110015.”

3.

It is submitted by the Ld. Counsel that, in the said Order dated 09.05.2023, inadvertently a minor typographical error has crept in in the name of the Transferee Company has been recorded incorrectly as SIPS POWER DISTRIBUTION PRIVATE LIMITED (earlier known as Primeline Sales Private Limited)” instead of “SIPS UTILITIES PRIVATE LIMITED”.

4.

In view of the submissions made by the Ld. Counsel, the order dated 09.05.2023 is rectified it shall now be read as under: -

That SIPS UTILITIES PRIVATE LIMITED (earlier known  as Primeline Sales Private Limited) bearing Corporatel dentity Number (CIN) U40106DL2012PTC231017 and Permanent Account Number (PAN) AARCS010N (hereinafter referred to as "the Transferee Company") was incorporated under the provisions of the Companies Act, 1956 on 3rd February, 2012 as a Private Limited Company in the state of Delhi with the Registrar of Companies, Delhi and Haryana. That the registered office of the Transferor Company is situated at 16-A, 2nd Floor, Najafgarh Road Shivaji Marg Moti Nagar, 110015.

5.

I.A No. 205/ND/2023 stands allowed.