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Judgment
The Chairman, Tamil Nadu Uniformed Services Recruitment Board, Chennai - 2, issued notification dated 23.01.2017 inviting applications for
the post of Police Constables - Grade II, Jail Warders - Grade II and Fireman, 2017.
The petitioner herein was eligible to apply for the said post. He made applications. He was issued with the hall ticket. He took part in the
selection process. However, he was disqualified on the ground that he was having a defective vision. As per the relevant rules, he must be ready to
undergo a second medical examination. In this case, the writ petitioner was not willing for such an examination. Therefore, he was denied
employment. An order to this effect was issued on 23.11.2017. This is under challenge in this writ petition.
The learned counsel for the writ petitioner would submit that now the petitioner is ready and willing for second medical examination.
The respondents are directed to convene a second Medical Board for subjecting the writ petitioner for examination and pass appropriate order
declaring the result of the said medical examination. This exercise shall be completed on or before 15.03.2018.
This writ petition is disposed of accordingly. No costs. Consequently, connected miscellaneous petitions are closed.