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10 paragraphs · 78 words
[Special Appeal Writ No. 1840/2017]
The matter comes up on application (1/2021) preferred on behalf of appellant seeking leave to withdraw the appeal.
Permission is granted.
The application (1/2021) is, accordingly, allowed.
The appeal is accordingly dismissed as withdrawn.
[Special Appeal Writ No. 1849/2017]
The matter comes up on application (1/2021) preferred on behalf of appellant seeking leave to withdraw the appeal.
Permission is granted.
The application (1/2021) is, accordingly, allowed.
The appeal is accordingly dismissed as withdrawn.