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Judgment
5 paragraphs · 60 wordsA. Muhamed Mustaque, CJ
Learned Counsel for the Respondent Nos.1 and 2 submit that the counter- affidavit(s) have been filed and the same are under defect(s).
Let the defect(s) be cured in the meantime and a copy of the same be served to the Petitioner.
Rejoinder(s), if any, be filed in the meanwhile.
List this matter on 27th May, 2026.