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Judgment
14 paragraphs · 158 wordsM.A. NO. 133 OF 2021 in W. P. (C) No. 76 OF 2015:
Heard the learned Counsel appearing on behalf of the applicant.
Time for admission in Under Graduate Medical Course for the academic session 2020-21 is extended by a period of one week from today.
Miscellaneous Application stands allowed.
MA NO. 145/2021, MA NO. 147/2021 & MA NO. 152/2021 in W.P.(C) No. 76/2015:
Permission to file intervention is granted.
Application for intervention is allowed.
Heard the learned Counsel appearing on behalf of the Time for admission in Super Specialty Medical Course for the academic session 2020-21 is extended till 08.02.2021.
Miscellaneous Applications stand allowed.
M.A. NO. 146 OF 2021 in W. P. (C) No. 76 OF 2015:
Heard the learned Counsel appearing on behalf of the applicant.
Application for impleadment is allowed.
Time for admission in UG-MBBS Course for the academic session 2020-21 is extended by a period of one week from today.
Miscellaneous Application stands allowed.
