AI Structured Summary
Not yet generated for this judgment
No AI summary yet
Generate an eight-section analysis of this judgment — facts, issues, reasoning, ratio and a plain-language gist.
Judgment
10 paragraphs · 81 wordsCandidates,Test distance,Qualifying Time
1.
Male,5.0 Kilometer,25 minutes
2.
Female,2.5 Kilometer,15 minutes
3.
Ex. Serviceman and candidates
belonging to disbanded Haryana
State Industrial",2.5 Kilometer,13 minutes
Security Force (HSISF),,
filed by him in the year 2017 suffered from delay and laches and lastly even in terms of the order (P-5) passed by the LPA Bench, the benefit was to",,
be granted only to the persons who had filed writ petition earlier than 08.05.2017.,,
In view of the above, the present appeal stands dismissed.",,