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Judgment
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There are certain typographical errors in the Judgment dated 18th/19th April 2018. The corrections are as follows:
(a) In the third line of paragraph 4, the words “deposit of Rs. 1,80,77,001/-†shall be corrected to read “deposit of Rs. 1,18,77,001/-â€;
(b) In the third line of paragraph 13, the words “appears that the company took the matter in Appeal†shall be corrected to read “appears that
the Plaintiff took the matter in Appealâ€;
(c) In the third line of paragraph 15, the words “the matter was remitted to decide the Plaintiff’s application†shall be corrected to read
“the matter was remitted to decide Defendant No. 1’s applicationâ€;
Order dated 18th/19th April 2018 be read accordingly