CourtKutchehry.com
Tribunals and CommissionsDivision Bench

Asianet Satellite Communications Pvt Ltd And Another vs Jeevan Telecasting Corporation Ltd

Telecom Disputes Settlement And Appellate Tribunal · Decided on 5 October 2023 · Citation: (2023) 10 TDSAT CK 0008

HON’BLE JUDGES
Dhirubhai Naranbhai Patel, Chairperson · Subodh Kumar Gupta, Member
CASE NUMBER
Broadcasting Petition No. 399 Of 2021
Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

No AI summary yet

Generate an eight-section analysis of this judgment — facts, issues, reasoning, ratio and a plain-language gist.

Judgment

5 paragraphs · 153 words

1.Counsel appearing for the respondent is once again seeking time to file an affidavit as examination-in-chief of the witness on behalf of the respondent.

2.

This exercise will be completed within a period of two days from today and order for deposition of cost dated 19.9.2023 shall also be deposited within a period of two days from today. Time to file affidavit as examination in chief of the witness of the respondent is granted, as prayed for. Time to deposit the cost is also extended till the next date of hearing.

3.

As a last chance, time to file affidavit as examination in chief of the witness of the respondent and time to deposit the cost is extended till the next date of hearing.

4.Now the counsel for the respondent is seeking time as a last hence till the next date of hearing on 20.10.2023.

5.

Hence, this matter is adjourned to 20.10.2023.