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Judgment
3 paragraphs · 106 wordsCounsel appearing for the petitioner seeks permission to supply the copy of the documents which they have presented before this Tribunal to the counsel for the respondent no.2. The said permission is granted and the documents will be supplied to the respondent no.2 before the next date of hearing.
Counsel for the respondent no.1 is seeking time to file further affidavit to bring on record the various defects in the audit, as pointed out by them in their communications. Permission, as prayed for, is granted to file affidavit on or before the next date of hearing.
The matter is, therefore, adjourned to 12.3.2024.