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Judgment
5 paragraphs · 85 words
Vijay Kumar Shukla, J
The present petition is filed under section 482 of Cr.P.C for quashment of FIR registered at crime no.237/2023 at police station Palasia , Indore for commission of offence under section 279, 294, 323, 506, 34 of IPC.
The applicant and respondent no.2 have filed IA No.19133/2023 for compromise under section 320 of Cr.P.C.
Let the applicant and the respondent no.2 appear before the Principal Registrar/OSD of this Court for verification of compromise tomorrow i.e. 21.12.2023.
List on 22.12.2023 alongwith verification report.