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Judgment
On the objection raised by the respondent in paragraph - 1 of the reply with regard to the composition of this Tribunal we have heard Shri Rafique
Dada, the learned senior counsel, Shri Gaurav Joshi, the learned senior counsel, Shri Fredun De Vitre, the learned senior counsel, Shri P.N. Modi, the
learned senior counsel, Shri Somasekhar Sundaresan, the learned counsel and Shri Suraj Chaudhary, the learned counsel at some length. The Tribunal
is grateful for pointing out the various facets in the matter. Order reserved.
The present matter was heard through video conference due to Covid-19 pandemic. At this stage it is not possible to sign a copy of this order nor a
certified copy of this order could be issued by the registry. In these circumstances, this order will be digitally signed by the Private Secretary on behalf
of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Parties will act on production of a digitally signed
copy sent by fax and/or email.