High CourtsDivision Bench

Badan Bebajea vs Kala Chand Bebajea

Calcutta High Court · Decided on 24 March 1879 · Citation: (1879) ILR (Cal) 823

HON’BLE JUDGES
McDonell, J · Jackson, J
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Judgment

1 paragraphs · 24 words

Jackson, J.—It appears to us that this case should have been dealt with under Chap. xix, and Section 648 has no reference to it.