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Judgment
4 paragraphs · 94 wordsH. S. Thangkhiew, J
Today again Mrs. T. Yangi B, learned AAG assisted by Ms. I. Lyngwa, learned GA for the respondents Nos. 1 & 2, prays that she may be allowed further 2(two) weeks' time to file affidavit.
Mr. A. Joshi, learned counsel for the petitioners submits that he is yet to obtain the present address of the respondent No. 4. He also prays that he may be allowed further 2(two) weeks' time to obtain the correct address and to take steps.
Prayers are allowed, list this matter on 11.06.2026, for further orders.