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Judgment
7 paragraphs · 77 words
1.
Ld. Authorized Representative for the RP present. RP present in person.
2.
IA(I.B.C)/798(KB)2022
i. This IA was dismissed on 28th of September, 2022 and, therefore, IA/798/2022 has become infructuous.
ii. The same is therefore dismissed as infructuous.
3.
IA(I.B.C)/1127(KB)2022
i. This IA was filed for placing on record the progress report by the Resolution Professional. In view of the withdrawal of main C.P this hasalso been rendered infructuous.
ii. Therefore, the same is dismissed as infructuous.