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Judgment
Tarun Agarwala, Presiding Officer
We have heard Ms. Bharti Goyal, Appellant-in person and Mr. Anubhav Ghosh, Advocate assisted by Mr. Ravishekhar Pandey, Advocate for the
Respondent in Appeal Lodging No.171 of 2020 and Ms. Poonam D. Gadkari, Advocate for the Appellant and Mr. Kumar Desai, Advocate assisted
by Ms. Nidhi Singh and Ms. Kinjal Bhatt, Advocates for the Respondent in Appeal Lodging No.210 of 2020 through video conference. Order
reserved.
The present matter was heard through video conference due to Covid-19 pandemic. At this stage it is not possible to sign a copy of this order nor a
certified copy of this order could be issued by the registry. In these circumstances, this order will be digitally signed by the Presiding Officer on behalf
of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Parties will act on production of a digitally signed
copy sent by fax and/or email.