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Judgment
Meenakshi Madan Rai, J
I.A. No.01 of 2023 is an application filed by the Appellant on 11-10-2023 under Section 389 of the Code of Criminal Procedure, 1973, seeking suspension of sentence imposed on the Appellant and his enlargement on bail.
A Mention Memo was filed by Learned Senior Legal Aid Counsel for the Appellant on 12-10-2023, seeking listing of the matter on 13-10-2023, which was however not a Bench sitting day. The Mention Memo is thus infructuous, today being 16-10-2023.
Learned Counsel Mr. Simeon Subba verbally seeks time on grounds that Learned Senior Counsel who is conducting the matter had a bereavement in his family.
Not objected to by Learned Additional Public Prosecutor.
Considered, in the circumstance, let the matter come up on 08-11-2023 as already fixed.