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Judgment
5 paragraphs · 76 wordsA. Muhamed Mustaque, CJ
Learned Counsel for the Sikkim Public Service Commission shall produce the combined merit list of the candidates in accordance with ranking based on merit.
In compliance with the last direction, the learned Counsel for the Sikkim Public Service Commission has filed an I.A. No.01 of 2026 for placing the application form submitted by the Petitioner along with the affidavit.
The directions have already been complied with.
Stand over to 01st June, 2026.
