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Judgment
3 paragraphs · 62 wordsBhaskar Raj Pradhan, J
1.
Heard the learned Senior Counsel appearing for the petitioners. Issue notice upon the respondents. Mr. Sujan Sunwar, learned Assistant Government Advocate appears on advance notice accepts notice and waives formal notice thereof. Counter affidavit may be filed within three weeks. Two weeks thereafter, to the petitioners to file rejoinder if any.
2.
List the matter on 13.05.2026.