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Judgment
Tarun Agarwala, Presiding Officer
We have heard Mr. Ravi Vijay Ramaiya, Chartered Accountant assisted by Mr. Sahebrao Buktare, Advocate for the Appellant and Mr. Kumar
Desai, Advocate assisted by Mr. Ravishekhar Pandey and Mr. Anubhav Ghosh, Advocate for the Respondent through video conference.
Connect with Appeal (L) No.179 of 2020 BP Comtrade Pvt. Ltd. and Appeal (L) No.180 of 2020 BP Fintrade Pvt. Ltd. Ten days time is allowed
to the Respondent to file reply. A week thereafter to the Appellant to file rejoinder.
The matter would be listed for admission and for final disposal on 17th August, 2020.
Parties are directed to contact the Registrar 48 hours before the date fixed to find out as to whether the hearing would take place through video
conferencing or through physical hearing.
The present matter was heard through video conference due to Covid-19 pandemic. At this stage it is not possible to sign a copy of this order nor a
certified copy of this order could be issued by the registry. In these circumstances, this order will be digitally signed by the Presiding Officer on behalf
of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Parties will act on production of a digitally signed
copy sent by fax and/or email.