High CourtsSingle Bench(2023) 03 MAN CK 0011

Brahmachariayum Ravi Sharma & 2 Ors vs State Of Manipur & 41 Ors

Manipur High Court · Decided on 3 March 2023

HON’BLE JUDGES
Ahanthem Bimol Singh, J
CASE NUMBER
Writ Petition (C) No. 203 Of 2023

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Judgment

6 paragraphs · 149 words

Ahanthem Bimol Singh, J

Heard Mr. Sh. Athoi Singh, learned counsel appearing for the petitioners.

Issue notice returnable within four weeks.

Mr. S. Niranjan, learned GA enters appearance and accepts notice on behalf of the respondents No. 1, 2 & 4, Mr. R.S Reisang, learned senior counsel assisted by Mr. SP Thoungoulou, learned counsel accepts notice on behalf of the respondent No. 3 and Mr. M. Hemchandra, learned senior counsel assisted by Ms. Rinika Maibam, learned counsel accepts notice on behalf of the respondents No. 7, 8, 9, 10, 12, 13, 14, 15, 16, 18, 19, 20, 21, 22, 23, 24, 37, 38, 39, 40, 41 & 42, hence, no formal notice is called for in respect of the said respondents.

Petitioners are directed to take steps for service of notice upon the remaining respondents by speed post within one week.

List this case again on 12th April, 2023.