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Judgment
3 paragraphs · 49 wordsBhaskar Raj Pradhan, J
1.
Mr. Nirmal Thapa, learned counsel submits that he is being led by Mr. Sushant Subba, learned counsel for the respondent no.4 who is ill and unable to appear before this Court today. An adjournment is sought on this ground. Granted.
2.
List on 06.08.2026.
