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Judgment
8 paragraphs · 52 wordsMeenakshi Madan Rai, J
Learned Counsel Ms. Pratima Subba Limboo enters appearance for the Respondent No.1.
Learned Counsel Ms. Pema Dechen Bhutia enters appearance for the Respondent No.2.
Heard Learned Counsel for the Appellant.
Admit the Appeal.
Call for the records from the Learned MACT.
Let Paper-Books be prepared.
List on 25-06-2026.