AI Structured Summary
Not yet generated for this judgment
No AI summary yet
Generate an eight-section analysis of this judgment — facts, issues, reasoning, ratio and a plain-language gist.
Judgment
5 paragraphs · 50 wordsMeenakshi Madan Rai, J
Respondent No.3 has again failed to enter appearance despite service of Notice.
Registry reports that Notice issued to Respondent No.4 as per the postal tracking report is that the item has been delivered.
We may await service of Notice on the Respondent No.4.
List on 10-06-2026.