AI Structured Summary
Not yet generated for this judgment
Judgment
6 paragraphs · 84 words
H.S. Thangkhiew, J
Heard Mr. K.J. Kharshiing, learned counsel for the appellant.
Also heard Mr. K. Khan, learned AAG assisted by Mr. S. Sengupta, learned Addl. P.P. for the respondents.
On hearing the learned counsel for the appellant as well Mr. K. Khan, learned AAG, the appeal stands admitted.
Call for the records from the Court of the learned Special Judge (POCSO) West Khasi Hills District, Nongstoin in Special POCSO Case No. 7 of 2025.
List this matter immediately on receipt of the records.