AI Structured Summary
Not yet generated for this judgment
No AI summary yet
Generate an eight-section analysis of this judgment — facts, issues, reasoning, ratio and a plain-language gist.
Judgment
7 paragraphs · 113 wordsPrayer in this application is for listing of the main writ petition and for disposal thereof as withdrawn.
Notice of the application to the Advocate General, Punjab.
On the asking of the Court, Ms. Monica Chhibber Sharma, Sr. Deputy Advocate General, Punjab, accepts notice on behalf of the respondents and states that she has no objection to the prayer made in the application.
In view of the above, the present application is allowed and the main writ petition is taken on board for consideration.
C.W.P. No. 16137 of 2015
Learned counsel for the petitioner prays for withdrawal of the writ petition.
Dismissed as withdrawn as prayed for.