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Judgment
4 paragraphs · 92 wordsNobody appears for the petitioner.  On the last occasion two weeks time was granted to the petitioner for filing rejoinder.  Two weeks
further time is now granted to the petitioner, in case they intend to file a rejoinder â€" subsequent thereto the rejoinder shall be accepted subject to
payment of cost of Rs. 5000/- in favour of “TDSAT Employees Welfare Societyâ€. List the matter on 11th May, 2021 for directions.
Later, Ms. Tanya Gupta, Advocate for petitioner appears and she has been apprised of the orders passed in the matter.
