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Judgment
7 paragraphs · 88 wordsH. S. Thangkhiew, J
Heard Mr. A.G. Momin, learned counsel for the petitioner.
Issue notice.
Mr. A. Momin, learned GA is present and accepts notice on behalf of the respondents Nos. 1 to 6. Mr. K. Kharmawphlang, learned counsel is present and accepts notice on behalf of the respondent No. 7, so no
further notice is required in respect of these respondents.
The petitioner to take steps for service of notice on the respondent No. 8, by registered AD within 3(three) days.
Accordingly, list this matter on 08.04.2025.
