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Judgment
2 paragraphs · 54 words
1.
In our opinion the Subordinate Judge is right in his conclusion see also Krishnasami v. Kanakasabai ILR 14 Mad. 183. Furthermore under the
8th Section of the Suits Valuation Act of 1887 it is clear that the suit is within the jurisdiction of the District Munsif. Costs to be costs in the suit.