High CourtsDivision Bench(2022) 01 GUJ CK 0012

Chamar Dhirubhai Lalabha vs State Of Gujarat

Gujarat High Court · Decided on 7 January 2022

HON’BLE JUDGES
J.B.Pardiwala, J · , Vaibhavi D. Nanavati, J
RESULT
Dismissed
CASE NUMBER
Misc. Civil Application (For Review) No. 1 Of 2021 In R/Letters Patent Appeal No. 216 Of 2018 In R/Special Civil Application No. 9580 Of 2016

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Judgment

5 paragraphs · 90 words

J.B.Pardiwala, J

1 This is an application at the instance of the original appellant for review of our judgement and order dated 4th August 2021 passed in the Letters

Patent Appeal No.216 of 2018. The learned counsel appearing for the applicant is not present when the matter was taken up for hearing.

2 We have heard Mr. Chintan Dave, the learned A.G.P. appearing for the State.

3 Having gone through the averments made in the review application, we find no merit in the same. This review application is, accordingly, rejected.