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Judgment
6 paragraphs · 60 wordsMeenakshi Madan Rai, J
Learned Counsel for the Petitioners submits that the Counsel on records Mr. Dewen Sharma Luitel is tending to his mother who has been taken unwell for the past month and is presently hospitalized.
Not opposed by Learned Counsel for the Respondents.
Let Rejoinder be filed within two weeks'.
Adjournment sought today is allowed.
List on 30-06-2026.
