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Judgment
3 paragraphs · 59 words
Bhaskar Raj Pradhan, J
1.
Mr. Yadev Sharma, learned Government Advocate for the appellants submits that Mr. Aarohi Bhalla, learned Additional Advocate General is presently arguing before Court No.2 and is therefore, unable to appear before this Court. Accordingly, an adjournment is sought on his behalf. The learned counsel for the respondents has no objection.
2.
List on 12.05.2026.