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Judgment
5 paragraphs · 85 words
Tarlada Rajasekhar Rao, J
Ms. P.Indumathi, learned counsel for the petitioner, after arguing for some time, sought permission of this Court to withdraw the Writ Petition with a liberty to file fresh Writ Petition and the same is also endorsed on the bundle.
Permission is accorded.
Accordingly, the Writ Petition is dismissed as withdrawn with a liberty to the petitioner to file fresh Writ Petition. There shall be no order as to costs.
As a sequel thereto, Interlocutory Applications pending, if any, shall stand closed.