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Judgment
12 paragraphs · 92 wordsMeenakshi Madan Rai, J
Heard Learned Counsel for the Petitioner.
Issue Notice.
Mr. Yadev Sharma, Learned Additional Public Prosecutor is present on advance Notice for the State-Respondent and waives formal Notice.
Heard on I.A. No.01 of 2023 filed in Crl. Rev. P. No.01 of 2023.
Detailed Order pronounced orally in open Court, vide separate sheets of paper.
I.A. No.01 of 2023 is allowed and disposed of accordingly.
Heard Learned Counsel for the Petitioner on admission.
Admit.
Call for the records of the Learned Courts below.
Let Paper-Books be prepared.
List on 15-05-2023.
