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Judgment
5 paragraphs · 99 wordsVenkateswarlu Nimmagadda, J
Learned counsel for the petitioner submits that the respondents have complied with the directions issued by this Court in W.P No.1947 of 2023 dated 30.01.2023.
In view of submission made by learned counsel for the petitioner, that the direction issued by this Court in W.P No.1947 of 2023 dated 30.01.2023 is complied with, no further adjudication in this matter is necessary and the contempt case is liable to be closed.
In the result, contempt case is closed. No order as to costs.
Consequently, miscellaneous applications pending if any, shall also stand closed.