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Judgment
4 paragraphs · 100 wordsManoj Kumar Tiwari, J
Mr. Pankaj Chaturvedi, learned counsel appearing for the petitioner submits that the order passed by Writ court has been substantially complied with and pursuant to the selection process, all the vacancies for which selection was held, have been filled, except one vacancy on the post of Assistant Teacher, L.T. Grade (Home Science) for which selection process had not been concluded.
Since substantial compliance of the order passed by Writ Court has been made, therefore, nothing survives in this Contempt Petition.
Accordingly, Contempt Petition is closed. Contempt notice issued to respondent is hereby discharged.
