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Judgment
5 paragraphs · 52 wordsA. Muhamed Mustaque, CJ
Learned Counsel for the State prays for an adjournment.
Accordingly, the matter stands adjourned.
The counter-affidavit filed by Respondent No.5 is lying under defect and shall be cured in the meantime. Rejoinder(s), if any, may be filed thereto.
List this matter for final disposal on 15th May, 2026.