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Judgment
5 paragraphs · 93 wordsBhaskar Raj Pradhan, J
I.A. No. 03 of 2023
Heard Mr. N. Rai, learned Senior Advocate for the applicants. Issue notice upon the respondents as well as to the appellant on the application for impleadment. Notice is accepted by the learned counsel for the respondents as well as the learned counsel for the appellant. They desire to file their response to the application within three weeks. Time prayed for is granted to them.
In view of this application the matter is released from the part heard.
List this application for hearing on 23.05.2023