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Judgment
5 paragraphs · 67 wordsBiswajit Palit, J
Learned Counsel Mr. R. Gope appears for the petitioner and submitted that Learned conducting Counsel for the petitioner is not available and the request is made to adjourn the case today.
Request is considered.
Learned Advocate General Mr. S. M. Chakraborty along with Mr. M. Debbarma, Learned Addl. G.A. and Ms. P. Chakraborty, Learned Counsel appears for the respondents.
List this matter on 06.05.2026.
