High CourtsSingle Bench

Debendronath Mullick and Others vs Odit Churn Mullick

Calcutta High Court · Decided on 7 March 1878 · Citation: (1878) 03 CAL CK 0007

HON’BLE JUDGES
Pontifex, J
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Judgment

1 paragraphs · 23 words

Pontifex, J.—Was of opinion that the plaint did disclose a cause of action, and allowed other issues in the case to he settled.