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Judgment
34 paragraphs · 304 wordsIt is submitted by counsel for the petitioner that notice has already been issued by this Tribunal upon respondent(s). The same has been served upon respondent(s), but, nobody has appeared for the respondent(s).
Counsel appearing for the petitioner further submitted that as nobody appears for the respondent(s), let fresh notice be issued upon the respondent(s) through the jurisdictional Police Station where they are residing.
Counsel appearing for the petitioner has submitted the following details :
S.No.
Name and Address
Police Station
1
Kashish Developers Ltd.
87, Old A.G. Colony, Kadru, Ranchi, Jharkhand - 834002
Police Station – Argora
Rd Number 2, Ashok Kunj, Ashok Nagar, Ranchi, Jharkhand 834002
Ph- 9431706170
Email coargora-ranchi@jharkhandmail.gov.in
2
Mr Ajit Chaudhary S/o Mr. Sushil Kumar Chaudhary,
H.No. 87, Old A.G. Colony, Kadru, Argora, Ranchi, Jharkhand - 834002
Police Station – Argora
Rd Number 2, Ashok Kunj, Ashok Nagar, Ranchi, Jharkhand 834002
Ph- 9431706170
Email coargora-ranchi@jharkhandmail.gov.in
3
Mr Mukesh Kumar, S/o Mr. Mukut Rao, 171, Mushahari, Bijbaniya, Lauriya, West Champaran, Bihar - 845453
Police Station – Lauriya
Thana Rd, Lauriya Nandangarh, Bihar 845453
Ph- 9431822393
4
Mr Dhananjay Kumar Singh, S/o Mr. Nand Kishore Singh, 11, Majhiam, Darbhanga, Bihar - 848209
Police Station – Kusheshwar Asthan
Darbhanga, Bihar 848213
Ph- 9431822525
It is further submitted by the counsel for the petitioner that let notice be issued upon the aforesaid respondent(s) to be served through Head of aforementioned Police Station.
In view of the aforesaid submissions, issue fresh notice upon aforesaid respondent(s) to be served by aforesaid Police Station.
Dasti/Direct service upto Head of aforesaid Police Station. After receiving notice of this Tribunal, Head of aforesaid Police Station shall serve the notice upon respondent(s) and after taking its signatures upon the notice issued by this Tribunal, the papers will be returned to this Tribunal immediately.
Notice is made returnable on 24.8.2022.