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Judgment
22 paragraphs · 180 wordsThis petition has been filed for the recovery of Rs.21,03,654/- from the respondent.
We have also issued a notice to the respondent, but they have not appeared. We have again issued notice through the concerned Police Station. Despite these facts, nobody appears for the respondent.
We hereby issue Bailable Warrant upon Ayoob P.S., Proprietor of the respondent in the sum of Rs.1 Lakh. Dasti/Direct service upto Head of aforesaid Police Station(s). The details furnished by the petitioner are as under:
HEADING
PARTICULARS
Name of Police Station
Ambalamedu
PIN Code : 686563
Address of Police Station
Phone Number
SHO,Ambalamedu Ps, Po , Karimukal, Kochi Pin – 682303
9497980399
shoambmdpsekmpol@kerala.gov.in
Designation
Contact
Station House Officer. (Inspector Of Police)
9497980399
Name of Individual.
Ayoob P.S.
Pallikkara, Morakala, Ambalapady, Pinarmunda,- 682303
The Head of aforesaid Police Station will serve the Bailable Warrant upon the aforesaid person(s) of the respondent and after completing the formalities of grant of Bail and after taking his signatures, the paper will be returned to this Tribunal immediately.
This matter is, therefore, adjourned to 4.5.2023
